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State of Odisha - Section

Section 14 in The Board's Excise Rules, 1965

14. Use of fire or naked light prohibited in distillery.

- The use of fire or of naked lights of any description in any room within the distillery or the warehouse in which spirit is manufactured, received, stored, issued or otherwise handled, is prohibited.
(2)Naked lights may, if necessary, be used in the laboratories attached to distilleries, provided such laboratories are quite separate, and at least 10 meters apart from rooms mentioned in Sub-rule (1).