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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(2) in The Tamil Nadu Electricity Regulatory Commission - Conduct of Business Regulations, 2004

(2)The petitions, documents or other matters contained in any language other than English or Tamil shall be accepted by the Commission only, if the same is accompanied by a translation thereof in English.