Section 8 in Rajasthan Persons with Disabilities (Equal Opportunities Protection of Rights and Full Participation) Rules, 2011
8. Change of Address.
- If a member changes his address, he shall intimate his new address to the Member-Secretary who shall thereupon enter his new address, in the official records but if he fails to intimate his new address, the address in the official records shall for all purposes be deemed to be member's correct address.
