Punjab-Haryana High Court
Kailash Chand Sharma vs Principal Secretary To Govt Haryana & ... on 17 September, 2015
CWP No.25741 of 2014
Kailash Chand Sharma and others
vs.
Principal Secy. to Govt. Haryana and others
Present: - Mr. S.S. Dalal, Advocate,
for the petitioners.
Mr. Gaurav Goel, AAG, Haryana.
Mr. R.S. Sihag, Advocate,
for respondent No.5.
Reply on behalf of respondent No.5, filed in Court today, is taken on record.
To come up for arguments on 3.12.2015.
Interim order to continue.
(Paramjeet Singh) September 17, 2015 Judge R.S. RAVINDER SINGH 2015.09.17 16:15 I attest to the accuracy and authenticity of this document