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State of Punjab - Section

Section 53 in The Punjab Habitual Offenders (Control and Reform) Rules, 1957

53. Registers to be maintained in Settlements. [Section 16(1)].

- In every Settlement established under section 14, the following registers shall be maintained -
(1)Register in Form No. 1.
(2)Roll Call Register in Form No. 13.
(3)Punishment Register in Form No. 17.
(4)Visitors' Books for remarks by the Inspecting Officers in Form No. 18.
(5)Leave Account Register in Form No. 19.
(6)Earning Register in Form No. 20.
(7)Register of births in Form No. 21.
(8)Register of deaths in Form No. 22.
(9)Register of absconders in Form No. 22.Miscellaneous