Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 44 in The U.P. Boiler Rules, 1969 44. Presence of Inspector. - In all appeals the Chief Inspector shall decide whether the presence of the inspector is necessary and issue orders accordingly.
