Bombay High Court
Ranadey Micronutrients (Pvt.) Ltd vs Union Of India Thru The Secty. And Ors on 25 April, 2019
Bench: A.S. Oka, M.S. Sanklecha
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 3791 OF 2019
Ranadey Micronutrients (pvt.) Ltd. ....Petitioner
V/S
Union Of India Thru The Secty. And Ors. ....Respondent
CORAM : A.S. OKA &
M.S. SANKLECHA, JJ
DATE : 25th April, 2019
P.C. :
On account of paucity of time, matter stands adjourned to 20/08/2019. If any ad-interim relief or interim relief is operative till today, the same will be continue to operate till the next date. If ad-interim or interim relief is not granted for a limited period, the said order will remain unaffected.
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