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State of Punjab - Section

Section 7 in The Punjab School Education Board Employees (Conduct) Regulations, 1978

7. Obligation to maintain secrecy.

- Every employee shall maintain strict secrecy regarding the Board's affairs and shall not divulge directly or indirectly any information of a confidential nature either to a member of the public or of the Board's staff, unless compelled to do so by a Judicial or other authority or unless instructed to do so by a superior's order, in writing, in the discharge of his duties.