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Union of India - Section

Section 19 in The Sugar Undertakings (Taking Over Of Managements) Act, 1978

19. Act to have overriding effect.

The provisions of this Act shall have effect notwithstanding anything inconsistent therewith contained in any law (other than this Act) or any judgment, decree or order of any Court, tribunal or other authority or any instrument having effect by virtue of any law other than this Act.