Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] Union of India - Subsection Section 10(4) in The Public Distribution System (Control) Order, 2001 (4)The provisions of section 100 of the Code of Criminal Procedure 1973. relating to search and seizure shall so far as may be, apply to search and seizure under this Order.
