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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Rajasthan - Subsection

Section 18(2) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

(2)Every nominated paper shall be singed by the voter whose name is included in the voter list prepared under these rule as proposer. The nomination paper shall contain a declaration signed by the candidate proposed for election to the effect that he is willing to stand for the election.