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[Cites 0, Cited by 0] [Section 17(3)] [Section 17] [Entire Act]

State of Gujarat - Subsection

Section 17(3)(vi) in Indian Institute of Public Health Gandhinagar Act, 2015

(vi)to make recommendations to the Executive Council on all proposals involving expenditure for which no provision has been made in the budget or for which expenditure in excess of the amount provided in the budget has been incurred;