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[Cites 0, Cited by 0] [Section 23(15)] [Section 23] [Entire Act]

State of Andhra Pradesh - Subsection

Section 23(15)(c) in THE ANDHRA PRADESH STATE AQUACULTURE DEVELOPMENT AUTHORITY ACT, 2020

(c)Till the time of receiving acceptance or rejection of application made under sub-section (8), the applicant may continue to operate aquaculture business operations.