Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 120] [Section 63] [Entire Act] Union of India - Subsection Section 63(2) in The Indian Evidence Act, 1872 (2)copies made from the original by the mechanical processes which in themselves insure the accuracy of the copy, and copies compared with such copies;
