Tripura High Court
Dr. Uma Sankar Saha vs Tripura University & Others on 9 August, 2018
Author: Ajay Rastogi
Bench: Ajay Rastogi
Page 1 of 1
HIGH COURT OF TRIPURA
AGARTALA
WP(C) No.666/2018
Dr. Uma Sankar Saha
----Petitioner(s)
Versus
Tripura University & others
----Respondent(s)
For Petitioner(s) : Mr. Arijit Bhowmik, Advocate. For Respondent(s) : Mr. D. Bhattacharjee, Advocate, Mr. P.K. Pal, Advocate, Mr. A.R. Mukherjee, Advocate. HON'BLE THE CHIEF JUSTICE MR. AJAY RASTOGI Order 09/08/2018 Respondents are duly served. Counsel for the respondents wants time to file counter. Let the counter be filed within six weeks with advance copy to the petitioner's counsel, who is at liberty to file further counter, if so advised, within two weeks thereafter.
List the matter on 12.10.2018, as prayed.
CHIEF JUSTICE Pulak