Jammu & Kashmir High Court - Srinagar Bench
Jammu & Kashmir Bank Ltd. & Anr vs Industrial Tribunal Cum Labour Court & ... on 10 February, 2021
Author: Sindhu Sharma
Bench: Sindhu Sharma
S.No. 253
After Notice
CauseList
HIGH COURT OF JAMMU AND KASHMIR
AT SRINAGAR
OWP No. 1487/2018
Jammu & Kashmir Bank Ltd. & Anr.
...Petitioner(s)
Through: Mr.A.Hanan vice Mr.Z.A.Shah, Sr.Adv.
V/s
Industrial Tribunal Cum Labour Court & anr.
...Respondent(s)
Through: None.
Coram: HON'BLE MR. JUSTICE SINDHU SHARMA, JUDGE
ORDER
Registry to take steps for listing this matter before some other Bench on 16.04.2021.
(SINDHU SHARMA) JUDGE Srinagar 10.02.2021 Muzammil.Q MUZAMIL QADIR 2021.02.11 11:09 I attest to the accuracy and integrity of this document