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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(4) in The Orissa Minerals (Prevention Of Theft, Smuggling And Other Unlawful Activities) Act, 1988

(4)Notwithstanding anything contained in this section, the competent authority may by order in writing prohibit transportation of any or all minerals in any area during any particular period or hours of day and night.