Section 165 in The Bihar Government Estates (Khas-Mahal) Manual, 1953
165. Engagement by purchaser.
- At the time of delivery of the sale certificate an engagement in the appropriate prescribed Form given in Appendix A (12) will be taken from the purchaser on stamped paper under Article 5(c), Schedule I-A, Indian Stamp Act II of 1899, as amended up-to-date.
