Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 896] [Entire Act] Bengal Presidency - Subsection Section 896(iii) in Police Regulations, Bengal , 1943 (iii)He shall be responsible for the care and custody of the arms, ammunition, accoutrements, stores, tents, clothing, etc., and shall keep the accounts and registers pertaining to them.
