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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(1)(m) in Gujarat Aadhaar (Targeted Delivery of Financial and Other Subsidies, Benefits and Services) Act, 2017

(m)"service" means any provision, facility, utility or any other assistants provided in any form to an individual or a group of individuals and includes such other services as the State Government may by notification in the Official Gazette, Specify;