Rajasthan High Court - Jodhpur
Legal Aid And Awareness Commt, Nlu, Jodh vs State And Anr on 4 September, 2021
Bench: Sangeet Lodha, Vinit Kumar Mathur
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
D.B. Civil Writ Petition No. 6815/2017
Legal Aid And Awareness Commt, Nlu, Jodh
----Petitioner
Versus
State And Anr.
----Respondents
For Petitioner(s) : Mr. Ramdev Rajpurohit on behalf of
Mr. Rajvendra Sarswat
For Respondent(s) : Mr. Pankaj Sharma, AAG with
Mr. Deepak Chandak, AGC
Mr. S.K. Shrimali on behalf of
Mr. B.S. Sandhu
Dr. Prabhat Agarwal, Secretary,
Rajasthan High Court Legal Services
Committee, Jodhpur, present in
person
HON'BLE MR. JUSTICE SANGEET LODHA
HON'BLE MR. JUSTICE VINIT KUMAR MATHUR Order 04/09/2021 Vide order dated 15.3.21, the Committee constituted by this Court was directed to carry out the inspection of all the schools and submit the status report before this Court on or before 31.8.21.
Dr. Prabhat Agarwal, Secretary, Rajasthan High Court Legal Services Committee, present in person submits that on account of second wave of COVID-19 pandemic, the schools are not opened in the State of Rajasthan till this date and therefore, inspection as directed by this Court could not be carried out.
Learned Additional Advocate General appearing for the State submits that the government schools of Class-IX to Class-XII have (Downloaded on 04/09/2021 at 08:46:18 PM) (2 of 2) [CW-6815/2017] already been opened, however, no decision is taken regarding opening of schools for Class-I to Class-VIII as yet.
The Committee is directed to inspect all the schools, which are already opened and submit the report within a period of one month from the date of this order.
The status report may be filed on or before 18.10.2021. List the matter on 18.10.2021.
(VINIT KUMAR MATHUR),J (SANGEET LODHA),J 13-Vij/-
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