Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Bihar - Subsection Section 9(3) in The Bihar Court Fee (Sale of Stamps By Franking Machine) Rules, 2008 (3)After receiving the amount from the parties, the impression of the payment of court fee of that amount shall be made on the petition or the document.
