Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 14] [Entire Act] State of Odisha - Section Section 4 in The Orissa General Clauses Act, 1937 4. Printing of date on which Act is published. - In every Orissa Act the date of such publication as is mentioned in Sub-section (1) of Section 3 shall be printed either above or below the title of the Act and shall form part of the Act.
