Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 80] [Entire Act]

State of Gujarat - Subsection

Section 80(1) in Saurashtra Gharkhed, Tenancy Settlement And Agricultural lands Ordinance, 1949

(1)The Ordinance specified in [Schedule II] [These words were substituted for the words 'the Schedule' by Saurashtra Act No. XXX of 1950.] are hereby repealed.