Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Bihar - Subsection

Section 18(4) in Bihar Employees' State Insurance Medical Service Rules, 1981

(4)On conclusion of the period of probation, an officer shall be confirmed provided he has passed the departmental examination by the prescribed standard and is considered by the Governor suitable for confirmation in all respects.