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[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Uttarakhand - Subsection

Section 42(1) in Uttarakhand Special Area (Planned Development and Promotion of Tourism) Act, 2013

(1)The Authority shall carry out to such directions as may be issued to it from time to time by the State Government for the efficient administration of this Act.