Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 11] [Entire Act] State of Rajasthan - Subsection Section 11(3) in The Rajasthan Sales Tax Act, 1994 (3)Where tax is leviable under sub-section (1) at the time of purchase of any goods, no tax under Section 4 shall be leviable at the time of sale of such goods.
