Section 1 in Rajasthan Non-Government Educational Institutions (Recognition, Grant-In-Aid and Service Conditions Etc.) Rules, 1993
1. Short title and commencement
.- (a) These rules may be called The Rajasthan Non-Government Educational Institutions (Recognition, Grant-in-aid and Service conditions etc.) Rules, 1993.(b)They shall extend to the whole of the State of Rajasthan.(c)They shall come into force from such [date] [Came into force w.e.f. 01.04.1993, vide Notification. No. F. 7(73) Edu/G.- 6/74, dated 27.03.1993, published in Rajasthan Gazette Extraordinary. Pt. IV-C(I), dated 30,03.1993.] as the State Government may specify by a notification in the Official Gazette.
