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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Punjab - Subsection

Section 7(2) in Punjab Juvenile Justice (Care and Protection of Children) Rules, 2014

(2)The premises, where the Board holds its sittings, shall be childfriendly and shall not look like a court room in any manner whatsoever, for example, the Board shall not sit on a raised platform and the sitting arrangement shall be uniform, and there shall be no witness boxes.