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Union of India - Section

Section 113 in Bharatiya Sakshya Adhiniyam, 2023

113. Burden of proof as to ownership.

When the question is whether any person is owner of anything of which he is shown to be in possession, the burden of proving that he is not the owner is on the person who affirms that he is not the owner.[Similar to Section 110 from Old IEA-Also Refer]