Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Maharashtra - Section Section 5 in The Maharashtra Raw Cotton (Procurement, Processing and Marketing) Act, 1971 5. Headquarters of the Board. - The headquarters of the Board shall be in Greater Bombay.
