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[Cites 0, Cited by 0] [Section 62B(5)] [Section 62B] [Entire Act]

State of Jharkhand - Subsection

Section 62B(5)(c) in Bihar Factories Rules, 1950

(c)For all Factories wherein apart from normal manufacturing operations construction, demolition, modification or similar work are carried on and where in more than 500 workers are ordinarily employed for such work one additional Safety Officer shall be employed. If the number of workers ordinarily employed in such jobs exceeds 1,000, Additional Safety Officer shall be employed in accordance with the provision of sub-rule 5(a).