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State of West Bengal - Section

Section 16 in The West Bengal University of Animal and Fishery Sciences Act, 1995

16. The Controller of Examinations.

(1)The Controller of Examinations shall be appointed by the Council on the recommendation of a standing committee, and shall be responsible for all matters concerning examination, admission, maintenance of permanent record of the academic performance of students including the courses taken, grades obtained, degrees awarded, prizes and other distinctions won, and any other items pertinent to their academic performance.
(2)The salary and allowances and other conditions of service of the Controller of Examinations shall be such as may be prescribed.
(3)The Controller of Examinations shall exercise such other powers and perform such other duties as may be prescribed.