Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32] [Entire Act] State of Andhra Pradesh - Subsection Section 32(5) in Andhra Pradesh School Education Management (Community Participation) Rules, 1998 (5)The quorum for such a meeting shall be 1/2 of the total number of Parent Members of the Mandal Education Committees within a district.
