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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(1)(b) in Odisha Sales Tax (Settlement of Arrears) Rules, 2012

(b)"Assessment year" means the year defined under Clause (k) of Section 2 of the Odisha Sales Tax Act, 1947;