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Kerala High Court

Shabna K.V vs Pola Madhavi on 12 June, 2023

Author: P.Somarajan

Bench: P.Somarajan

                                      1/2

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
                   THE HONOURABLE MR. JUSTICE P.SOMARAJAN
            Monday, the 12th day of June 2023 / 22nd Jyaishta, 1945
                      OP(C) NO. 1060 OF 2023(FILING NO.)
ORDER DATED 10.02.2020 IN FDIA 3209/2019 IN O.S. No.269/2018 OF MUNSIFF COURT,
                                  THALIPARAMBA
 PETITIONER/THIRD PARTY/AGGREIVED PARTY:

      SHABNA K.V., AGED 32 YEARS, W/O. O.V. RAJESH, POLA HOUSE,
      VELAPURAM, PAPPINISSERI P.O., KANNUR, PIN - 670561

     BY ADV P.T.ABHILASH
 RESPONDENTS/PLAINTIFF/DEFENDANTS NO. 1 TO 18:

   1. POLA MADHAVI,AGED 81 YEARS ,D/O. CHEMMARATHI, MADAYI AMSOM, VENGARA
      DESOM, MADAYI P.O., KANNUR TALUK, KANNUR DISTRICT, PIN - 670304
   2. POLA DAMODHARAN,AGED 71 YEARS ,AGRICULTURIST, D/O. MATHI,
      ODANVALAPILE HOUSE, PARIYARAM AMSOM DESOM,MUKKUNNU DESOM, KUPPAM
      P.O., TALIPARAMABA TALUK, PIN - 670502
   3. POLA SREEDHARAN ,AGED 67 YEARS ,S/O MATHI, KUTTIYERI AMSOM, THALORA
      DESOM, KUTTIYERI P.O.,TALIPARAMBA TALUK, PIN - 670142
   4. POLA MUKUNDAN,AGED 64 YEARS , S/O MATHI, PAZHAYANGADI AMSOM DESOM,
      PAZHAYAMGADI P.O. TALIPARAMBA TALUK, PIN - 670303
   5. POLA LAKSHMANAN,AGED 61 YEARS , S/O MATHI, NEAR RATION SHOP,
      NELLIPARAMBA, KUTTIYARI AMSOM DESOM, KUTTIYERI P.O., TALIPARAMBA
      TALUK, PIN - 670142
   6. POLA MOHANAN, AGED 55 YEARS , S/O MATHI, KUTTIYERI AMSOM, THALORA
      DESOM, KUTTIYERI P.O., TALIPARAMBA TALUK, PIN - 670142
   7. K.SUSHEELA, AGED 61 YEARS , W/O CHANDRAN MASTER, BEHIND KAP CAMP,
      MANGAD, MORAZHA AMSOM, KANOOL DESOM,TALIPARAMBA TALUK, PIN - 670563
   8. ARUVEENA,AGED 40 YEARS,D/O CHANDRAN MASTER, BEHIND KAP CAMP,
      MANGAD, MORAZHA AMSOM, KANOOL DESOM, TALIPARAMBA TALUK., PIN -
      670563
   9. MAHIJA.K, AGED 47 YEARS, D/O CHANDRAN MASTER, BEHIND KAP CAMP,
      MANGAD, MORAZHA AMSOM, KANOOL DESOM,TALIPARAMBA TALUK, PIN - 670563
  10. AJILESH KUMAR.K, AGED 35 YEARS, BEHIND KAP CAMP,MANGAD, MORAZHA
      AMSOM, KANOOL DESOM, TALIPARAMBA TALUK, PIN - 670331
  11. POLA RAJAN, AGED 60 YEARS, S/O NARAYANI, KANNAPPILAVU
      NANICHERI(PO), ANTHOOR AMSOM, NANICHERI DESOM, TALIPARAMBA TALUK,
      PIN - 670563
  12. POLA LEELA ,AGED 56 YEARS, D/O NARAYANI, POLA HOUSE, KANNAPURAM
      AMSOM, CHERUKUNNU DESOM, PIN - 670563
  13. K.SHOBHANA,AGED 53 YEARS, W/O POLA PAVITHRAN. KANAYKKARAN,PUTHIYA
      PURAYIL, NEAR ANCHINGAL TEMPLE, EZHOME AMSOM, KANNOM DESOM, EZHOME
      P.O., KANNUR DISTRICT, PIN - 670334
  14. BHAVYA PAVITHRAN,AGED 22 YEARS, D/O PAVITHRAN. KANAYKKARAN,PUTHIYA
      PURAYIL, NEAR ANCHINGAL TEMPLE, EZHOME AMSOM, KANNOM DESOM,EZHOME
      P.O., KANNUR DISTRICT, PIN - 670334
  15. SHILPA PAVITHRAN, AGED 20 YEARS, D/O PAVITHRAN. KANAYKKARAN, PUTHIYA
                                            2/2

        PURAYIL, NEAR ANCHINGAL TEMPLE, EZHOME AMSOM, KANNOM DESOM, EZHOME
        P.O., KANNUR DISTRICT, PIN - 670334
    16. POLA USHA, AGED 50 YEARS, W/O PRABHAKARAN, PP8 192, AROLI,
        PAPPINISSERI AMSOM DESOM, PAPPINISSERI PANCHAYATH, PIN - 670561
    17. POLA VENUGOPALAN, AGED 53 YEARS, S/O GOVINDAN, PP 8 193,
        AROLI,PAPPINISSERI AMSOM, DESOM, PAPPINISSERI PANCHAYATH., PIN -
        670561
    18. VELLUVALAPPIL DEVI, AGED 75 YEARS ,W/O POLA KRISHNAN VELLUVALAPPIL
        HOUSE, KAVINISSERI KANNAPURAM AMSOM DESOM, NEAR MISSION HOSPITAL
        CHERUKUNNU, PIN - 670301
    19. VELLUVALAPPIL SURESH, AGED 54 YEARS , S/O POLA KRISHNAN
        VELLUVALAPPIL HOUSE, KAVINISSERI KANNAPURAM AMSOM DESOM, NEAR
        MISSION HOSPITAL CHERUKUNNU, PIN - 670301

       This unnumbered OP (civil) filing No.1060/2023 coming on for orders
  on 12/06/2023, the court on the same day passed the following:
                                     ORDER

The counsel for the petitioner sought permission to withdraw the petition with liberty to file a fresh one. Hence, permission granted.

This O.P(C) will stand dismissed as withdrawn.

Sd/- P.SOMARAJAN JUDGE 12-06-2023 /True Copy/ Assistant Registrar