Andhra Pradesh High Court - Amravati
Amway India Enterprises Pvt. Limited vs Cb Cid, State Of Telangana on 12 January, 2024
HIGH COURT OF ANDHRA PRADESH : AT AMARAVATI MAIN CASE No: W.P.No.18009 of 2014 PROCEEDING SHEET Sl. OFFICE DATE ORDER No. NOTE
03. 12.01.2024 Dr.KMR,J Mr.Varun, learned counsel, is going to file Vakalat on behalf of the petitioners.
Learned Special Public Prosecutor for CID is also present stating that some more writ petitions are pending and sought time for getting instructions.
Post the matter on 23.01.2024.
____________ Dr. KMR,J ARR