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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Madhya Pradesh - Subsection

Section 13(1) in The M.P. Housing Board Regulations, 1977

(1)Copies of documents, estimates, plans (not part of confidential records) may be supplied by the officer in whose custody such records are kept on payment of fees and on application indicating the purpose for which copy is needed.