Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 117(2)] [Section 117] [Entire Act]

State of Maharashtra - Subsection

Section 117(2)(b) in Maharashtra Public Universities Act, 2016

(b)one expert, not connected with the university or with any affiliated college or recognized institution under its jurisdiction, nominated by the Academic Council;