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[Cites 0, Cited by 0] [Section 25(3)] [Section 25] [Entire Act]

State of Andhra Pradesh - Subsection

Section 25(3)(a) in Andhra Pradesh Municipal Councils/Nagar Panchayats (Conduct of Election) Rules, 1965

(a)in the case where the voter is a member of the Armed Forces of the Union, or member of the Armed Police force of the State serving outside the State to the address of the voter as shown in the electoral roll;