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[Cites 0, Cited by 0] [Section 65A] [Entire Act]

State of Rajasthan - Subsection

Section 65A(3) in Rajasthan Factories Rules, 1951

(3)A worker required to wear tight fitting clothing under sub- rule (2) shall be provided by the occupier with clothing which shall consist of at least a pair of closely fitting shirts and a closely fitting half sleeve shirt or vest. Such clothing shall be returned to the occupier on termination of service or when new clothing is provided.