Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act] State of Odisha - Subsection Section 5(1)(i) in The Orissa Bhoodan and Gramdan Rules, 1972 (i)to appoint its own staff, on such terms and conditions as it may deem necessary for the management of the property vested in it;