Punjab-Haryana High Court
Sandeep Kumar vs Surinder Singh And Ors on 15 November, 2022
Author: Manjari Nehru Kaul
Bench: Manjari Nehru Kaul
IN THE HIGH COURT OF PUNJAB & HARYANA
AT CHANDIGARH
118
CR-1830-2022 (O&M)
Date of decision: 15.11.2022
Sandeep Kumar .....Petitioner
Versus
Surinder Singh and others .....Respondents
CORAM: HON'BLE MRS. JUSTICE MANJARI NEHRU KAUL
Present : Mr. Rakshit Gupta, Advocate
for the petitioner.
Mr. Ajay Jain, Advocate
for the caveator-respondent No.1.
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MANJARI NEHRU KAUL, J. (ORAL)
Learned counsel for the petitioner at the outset prays for withdrawal of the instant petition.
Ordered accordingly.
15.11.2022 (MANJARI NEHRU KAUL)
Vinay JUDGE
Whether speaking/reasoned : Yes/No
Whether reportable : Yes/No
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