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Madhya Pradesh High Court

Madhya Pradesh Pollution Control Board vs M/S. Cox India Ltd. on 1 March, 2016

MCRC--9062-2010 (MADHYA PRADESH POLL UTION CONTROL BOARD Vs M/S. COX INDIA LTD.) 0 1 - 03 -2 0 1 6 None for the applicant when the case is called out. Case is, therefore, adjourned. (S.K. SETH) JUDGE amitabh