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[Cites 0, Cited by 0] [Section 90] [Entire Act]

State of Uttar Pradesh - Subsection

Section 90(3) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(3)The composition and term of such sub-Committees and the manner of filling casual vacancies shall be such as may be decided by the Kshettra Panchayat or the Committee, as the case may be.