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[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 50(1) in North East Frontier Technical University (Neftu) Arunachal Pradesh Act, 2014

(1)It shall be duty of the University or any authority or officer of the university to furnish such information or records relating to the administrative or finance and other affairs of the university as the State Government may call of.