Supreme Court - Daily Orders
Shaheed Narendra Kumar Ayurvedic ... vs State Of U.P. on 19 July, 2021
Bench: Rohinton Fali Nariman, B.R. Gavai
ITEM NO.17 Court 2 (Video Conferencing) SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 738/2021
SHAHEED NARENDRA KUMAR AYURVEDIC
MEDICAL COLLEGE AND R.K.M.S CHARITABLE HOSPITAL Petitioner(s)
VERSUS
STATE OF U.P. & ORS. Respondent(s)
(FOR ADMISSION and IA No.77214/2021-EXEMPTION FROM FILING O.T. and
IA No.77224/2021-EXEMPTION FROM FILING ANNEXTURES and IA
No.77215/2021-CLARIFICATION/DIRECTION)
Date : 19-07-2021 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE B.R. GAVAI
For Petitioner(s) Mr. Yatish Mohan, Adv.
Mr. Subhash Chandra Sagar, Adv.
Mr. E. C. Vidya Sagar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The learned counsel for the petitioner seeks leave to withdraw this Writ Petition.
The Writ Petition is, accordingly, dismissed as withdrawn.
(JAYANT KUMAR ARORA) (NISHA TRIPATHI)
COURT MASTER BRANCH OFFICER
Signature Not Verified
Digitally signed by
Jayant Kumar Arora
Date: 2021.07.19
16:54:47 IST
Reason: