Section 2(23) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961
(23)"Appointed Date" with reference to a Khand or a District respectively means [date of constitution of the first Kshettra Panchayat for that Khand or, as the case may be, the first Zila Panchayat for that District under this Act as amended by the Uttar Pradesh Panchayat Laws (Amendment) Act, 1994] [Substituted by U.P. Act No 21 of 1995 (w.e.f. 22.04.1994).]
