Delhi High Court - Orders
Mukesh Kumar vs Edcil (India) Ltd & Ors on 5 August, 2022
Author: Rekha Palli
Bench: Rekha Palli
$~20
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RFA 47/2020
MUKESH KUMAR ..... Appellant
Through: In person.
versus
EDCIL (INDIA) LTD & ORS ..... Respondents
Through: Mr.Rajesh Kumar, Adv. for UOI
Mr. K.C. Dubey, Adv. for EDCIL
CORAM:
HON'BLE MS. JUSTICE REKHA PALLI
ORDER
% 05.08.2022
1. Pleadings in the matter are complete.
2. List for consideration on 16.01.2023.
REKHA PALLI, J AUGUST 5, 2022 kk Signature Not Verified Digitally Signed By:KESHAV Signing Date:05.08.2022 17:01:03