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[Cites 0, Cited by 0] [Section 72(2)] [Section 72] [Entire Act]

State of Chattisgarh - Subsection

Section 72(2)(b) in Chhattisgarh Juvenile Justice (Care and Protection of Children) Rules, 2006

(b)To attend regularly the proceedings of Juvenile Justice Board or the Child Welfare or the Child Welfare Committee and submit reports ;